Afzal & 10 Ors. vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 4911 ALL

Citation : 2015 Latest Caselaw 4911 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Afzal & 10 Ors. vs State Of U.P. Thru Prin.Secy. ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9465 of 2006
 

 
Petitioner :- Afzal & 10 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Irrigation & 5 Ors.
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The counter affidavit in this case was filed by the respondents in the year 2007 but no rejoinder affidavit has been filed. As prayed, two week's time is allowed for filing rejoinder affidavit at the cost of Rs. 200/- which shall be transmitted to the Oudh Bar Association for purchase of books only.

List in the next month.

Order Date :- 1.12.2015

MH/-

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