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Km. Shashi Kiran vs State Of U.P.Through Secy. Basic ...
2015 Latest Caselaw 4910 ALL

Citation : 2015 Latest Caselaw 4910 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Km. Shashi Kiran vs State Of U.P.Through Secy. Basic ... on 1 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2044 of 2010
 

 
Petitioner :- Km. Shashi Kiran
 
Respondent :- State Of U.P.Through Secy. Basic Education Lko.And Ors.
 
Counsel for Petitioner :- Anoop Srivastava-Ii
 
Counsel for Respondent :- Avdhesh Shukla,Rajiv Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted a weeks' further time for filing Rejoinder Affidavit.

As the learned Counsel for the opposite party is not present, learned Counsel for the petitioner will inform in writing about the order passed by this Court.

Order Date :- 1.12.2015

Arvind

 

 

 
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