C/M Jan Sewak Laghu Madhyamik ... vs State Of U.P. Thru Secy.Secondary ...
2015 Latest Caselaw 4908 ALL

Citation : 2015 Latest Caselaw 4908 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

C/M Jan Sewak Laghu Madhyamik ... vs State Of U.P. Thru Secy.Secondary ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 4405 of 2015
 

 
Petitioner :- C/M Jan Sewak Laghu Madhyamik Vidyalaya Thru Its Manager&Anr
 
Respondent :- State Of U.P. Thru Secy.Secondary Edu.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Dileep Kumar Mishra,Prabhat Mishra
 
Counsel for Respondent :- C.S.C.,Pt. S. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by learned Counsel for the petitioner that this case is a part heard by Hon'ble Devendra Kumar Upadhyaya, J.

List this writ before the appropriate Court on 14.12.2015.

The record which is available today shall be produced again on the next date of listing.

Order Date :- 1.12.2015

Arvind

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