Ashok Kumar @ Guddu Soni vs The State Of U.P.
2015 Latest Caselaw 4907 ALL

Citation : 2015 Latest Caselaw 4907 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ashok Kumar @ Guddu Soni vs The State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9922 of 2015
 

 
Applicant :- Ashok Kumar @ Guddu Soni
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Ravi Prakash Yadav
 
Counsel for Opposite Party :- Govt. Advocate,S.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list after two weeks.

Order Date :- 1.12.2015

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