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Smt. Rehana Thru Her Mother In Law ... vs State Of U.P.Thru Secy.(Home) ...
2015 Latest Caselaw 4906 ALL

Citation : 2015 Latest Caselaw 4906 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Smt. Rehana Thru Her Mother In Law ... vs State Of U.P.Thru Secy.(Home) ... on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 375 of 2015
 

 
Petitioner :- Smt. Rehana Thru Her Mother In Law Smt.Shakira
 
Respondent :- State Of U.P.Thru Secy.(Home) U.P.Lko.And Ors.
 
Counsel for Petitioner :- Vineet Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the -petitioner, list in the next cause list.

Order Date :- 1.12.2015

A.

 

 

 
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