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Smt. Shabenoor Thru Her Husband ... vs The State Of U.P.Thru ...
2015 Latest Caselaw 4905 ALL

Citation : 2015 Latest Caselaw 4905 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Smt. Shabenoor Thru Her Husband ... vs The State Of U.P.Thru ... on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 385 of 2015
 

 
Petitioner :- Smt. Shabenoor Thru Her Husband Sri Mohd.Israil
 
Respondent :- The State Of U.P.Thru Prin.Secy.(Home) U.P.Lko.And Ors.
 
Counsel for Petitioner :- Mohd.Azam Siddiqui
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted three days time to file supplementary affidavit.

List on 7.12.2015.

Order Date :- 1.12.2015

A.

 

 

 
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