Sewa Ram @ Chhotakkey vs State Of U.P.
2015 Latest Caselaw 4900 ALL

Citation : 2015 Latest Caselaw 4900 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Sewa Ram @ Chhotakkey vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9708 of 2015
 

 
Applicant :- Sewa Ram @ Chhotakkey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Gupta,Tushar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A submits that counter affidavit is under preparation. He prays for and is granted one week and no more time to file counter affidavit.

List thereafter.

Order Date :- 1.12.2015

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