Smt. Guddi Devi ( Fourth Bail ) vs State Of U.P.
2015 Latest Caselaw 4899 ALL

Citation : 2015 Latest Caselaw 4899 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Smt. Guddi Devi ( Fourth Bail ) vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9479 of 2015
 

 
Applicant :- Smt. Guddi Devi ( Fourth Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the first, second and third bail applications are not available.

List in the next cause list along with the record of the first, second and third bail application.

Order Date :- 1.12.2015

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