Uma Shankar vs State Of U.P.
2015 Latest Caselaw 4898 ALL

Citation : 2015 Latest Caselaw 4898 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Uma Shankar vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8932 of 2015
 

 
Applicant :- Uma Shankar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd.Ilyas
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015

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