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Chandra Shekhar Loniya (Second ... vs State Of U.P.
2015 Latest Caselaw 4894 ALL

Citation : 2015 Latest Caselaw 4894 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Chandra Shekhar Loniya (Second ... vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6463 of 2015
 

 
Applicant :- Chandra Shekhar Loniya (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015

A.

 

 

 
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