Committee Of Management vs State Of U.P.Through Secretary
2015 Latest Caselaw 4893 ALL

Citation : 2015 Latest Caselaw 4893 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Committee Of Management vs State Of U.P.Through Secretary on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6156 of 2000
 

 
Petitioner :- Committee Of Management
 
Respondent :- State Of U.P.Through Secretary
 
Counsel for Petitioner :- S.P.Shukla,Rajesh Shukla,Seema Devi
 
Counsel for Respondent :- C.S.C.,R.K.Katiyar,V K Bajpai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of the Standing Counsel, the case is adjourned.

List in the next cause list.

Order Date :- 1.12.2015

MH/-

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