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Rakesh Kumar Shukla vs State Of U.P. Through Secretary,
2015 Latest Caselaw 4891 ALL

Citation : 2015 Latest Caselaw 4891 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Rakesh Kumar Shukla vs State Of U.P. Through Secretary, on 1 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5129 of 2009
 

 
Petitioner :- Rakesh Kumar Shukla
 
Respondent :- State Of U.P. Through Secretary,
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.,Anu Pratap Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed four weeks' further time is allowed for filing rejoinder affidavit.

Order Date :- 1.12.2015

MH/-

 

 

 
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