Rajneesh vs Additional District ...
2015 Latest Caselaw 4889 ALL

Citation : 2015 Latest Caselaw 4889 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Rajneesh vs Additional District ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7240 of 2015
 

 
Petitioner :- Rajneesh
 
Respondent :- Additional District Judge,Ct.No.6, Sultanpur & 16 Others
 
Counsel for Petitioner :- Anil Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party no.2 has been accepted by learned Chief Standing Counsel.

Issue notice to opposite party nos. 3 to 17, dasti as well returnable at an early date.

Order Date :- 1.12.2015

Arvind

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