Udai Lal vs State Of U.P. Thru ...
2015 Latest Caselaw 4888 ALL

Citation : 2015 Latest Caselaw 4888 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Udai Lal vs State Of U.P. Thru ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 5333 of 2015
 

 
Petitioner :- Udai Lal
 
Respondent :- State Of U.P. Thru Prin.Secy.Panchayat Raj Civil Sectt.&Ors.
 
Counsel for Petitioner :- Mridul Chetan Tiwari,Satish Chandra Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, four week's time is allowed for filing counter affidavit.

List in the next month

Order Date :- 1.12.2015

MH/-

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