Badku vs State Of U.P.
2015 Latest Caselaw 4887 ALL

Citation : 2015 Latest Caselaw 4887 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Badku vs State Of U.P. on 1 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL No. - 4383 of 2015
 

 
Appellant :- Badku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,(A.C.),Rakesh Chandra Upadhyaya
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Connect with Appeal No. 3658 of 2015.

On request of Sri R.C. Upadhyaya, let the matter be listed after two weeks. Office is directed to provide the relevant records to him.

Order Date :- 1.12.2015

Ashish Pd.

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