Ram Kishore ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4885 ALL

Citation : 2015 Latest Caselaw 4885 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ram Kishore ( Second Bail ) vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9744 of 2015
 

 
Applicant :- Ram Kishore ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Sajivan Verma,Narendra Kumar,Rakesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the first bail application no. 161 of 2014 of the applicant is not available.

List in the next cause list along with the first bail application no. 161 of 2014.

Order Date :- 1.12.2015

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