Sujeet Kumar vs State Of U.P.
2015 Latest Caselaw 4880 ALL

Citation : 2015 Latest Caselaw 4880 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Sujeet Kumar vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10890 of 2015
 

 
Applicant :- Sujeet Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sameer Kumar Upadhyay,Amit Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 1.12.2015

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