Anil Kumar Gautam vs The State Of U.P
2015 Latest Caselaw 4878 ALL

Citation : 2015 Latest Caselaw 4878 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Anil Kumar Gautam vs The State Of U.P on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4782 of 2015
 

 
Applicant :- Anil Kumar Gautam
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Ajeet Kumar,M P Rao
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015

Download the LatestLaws.com Mobile App