Vishamber vs Kinjal Singh District Magistrate ...
2015 Latest Caselaw 2044 ALL

Citation : 2015 Latest Caselaw 2044 ALL
Judgement Date : 31 August, 2015

Allahabad High Court

Vishamber vs Kinjal Singh District Magistrate ... on 31 August, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1100 of 2015
 

 
Applicant :- Vishamber
 
Opposite Party :- Kinjal Singh District Magistrate Lakhimpur Kheri & Ors.
 
Counsel for Applicant :- Shivendra Pratap Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavits of compliance filed by opposite party no.1 and 4 are taken on record.

Petitioner may file objections, if any, within two weeks.

List thereafter.

Order Date :- 31.8.2015

MH/-

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