Raju vs The State Of U.P.
2015 Latest Caselaw 2043 ALL

Citation : 2015 Latest Caselaw 2043 ALL
Judgement Date : 31 August, 2015

Allahabad High Court

Raju vs The State Of U.P. on 31 August, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- BAIL No. - 9012 of 2014
 

 
Applicant :- Raju
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Avadhesh Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

No one has appeared on behalf of the applicant to press this bail application in the revised list.

Accordingly, the bail application is dismissed for non-prosecution.

Order Date :- 31.8.2015

ank

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