Sanjeev Kumar Sharma vs Hon'Ble High Court Of Judicature ...
2015 Latest Caselaw 2038 ALL

Citation : 2015 Latest Caselaw 2038 ALL
Judgement Date : 31 August, 2015

Allahabad High Court

Sanjeev Kumar Sharma vs Hon'Ble High Court Of Judicature ... on 31 August, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 
Case :- SERVICE SINGLE No. - 5288 of 2013
 
Petitioner :- Sanjeev Kumar Sharma
 
Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thru R.G.& Ors
 
Counsel for Petitioner :- Y.S. Lohit
 
Counsel for Respondent :- Manish Kumar,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 5512 of 2013 (S/S): Ajay Kumar Misra and 8 others Vs. Hon'ble High Court of Judicature at Allahabad and Others.

Order Date :- 31.8.2015

Ajit/-

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