Akhilesh Chandra vs State Of U.P. And 2 Others
2015 Latest Caselaw 2036 ALL

Citation : 2015 Latest Caselaw 2036 ALL
Judgement Date : 31 August, 2015

Allahabad High Court

Akhilesh Chandra vs State Of U.P. And 2 Others on 31 August, 2015

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 48936 of 2015
 

 
Petitioner :- Akhilesh Chandra
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rohit Pandey,Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioner states that he shall pursue his remedy before the authority himself and the writ petition may be dismissed as not pressed.

In view of the aforesaid, writ petition is dismissed as not pressed.

Order Date :- 31.8.2015

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