Ratnank Mishra & Others vs Hon'Ble High Court Of Judicature ...
2015 Latest Caselaw 2035 ALL

Citation : 2015 Latest Caselaw 2035 ALL
Judgement Date : 31 August, 2015

Allahabad High Court

Ratnank Mishra & Others vs Hon'Ble High Court Of Judicature ... on 31 August, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5287 of 2013
 

 
Petitioner :- Ratnank Mishra & Others
 
Respondent :- Hon'Ble High Court Of Judicature At Allahabad Thru R.G.& Anr
 
Counsel for Petitioner :- Sandeep Dixit,Vijay Dixit
 
Counsel for Respondent :- Manish Kumar,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 5512 of 2013 (S/S): Ajay Kumar Misra and 8 others Vs. Hon'ble High Court of Judicature at Allahabad and Others.

Order Date :- 31.8.2015

Ajit/-

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