Jagdish Sharma And 5 Ors vs State Of U.P. And Another
2015 Latest Caselaw 2025 ALL

Citation : 2015 Latest Caselaw 2025 ALL
Judgement Date : 28 August, 2015

Allahabad High Court

Jagdish Sharma And 5 Ors vs State Of U.P. And Another on 28 August, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 40472 of 2014
 

 
Applicant :- Jagdish Sharma And 5 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Gulab Chandra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

The case is passed over on the illness slip of Sri Gulab Chandra, learned counsel for the applicant.

Accordingly, list after two weeks.

Order Date :- 28.8.2015

Dev/-

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