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Smt. Surja @ Durga And Anr. vs State Of U.P. And 3 Others
2015 Latest Caselaw 2024 ALL

Citation : 2015 Latest Caselaw 2024 ALL
Judgement Date : 28 August, 2015

Allahabad High Court
Smt. Surja @ Durga And Anr. vs State Of U.P. And 3 Others on 28 August, 2015
Bench: Bala Krishna Narayana, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25178 of 2013
 

 
Petitioner :- Smt. Surja @ Durga And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gyanendra Kumar Singh
 
Counsel for Respondent :- Govt. Advocate,Hanuman Prasad Mishra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Case called out.

None appears to press this writ petition on behalf of the petitioners.

This writ petition is of the year 2013.

It appears that by the efflux of time, the petitioners have either lost all the interest in the subject matter or the prayer made by them in this writ petition has been rendered infructuous.

Accordingly the writ petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 28.8.2015

Abhishek Sri.

 

 

 
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