Mahendra Pal Singh [Hearing List] ... vs State Of U.P.Thorugh Prin Secy ...
2015 Latest Caselaw 2015 ALL

Citation : 2015 Latest Caselaw 2015 ALL
Judgement Date : 27 August, 2015

Allahabad High Court

Mahendra Pal Singh [Hearing List] ... vs State Of U.P.Thorugh Prin Secy ... on 27 August, 2015

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 2959 of 2005
 

 
Petitioner :- Mahendra Pal Singh [Hearing List] [Objection Filed]
 
Respondent :- State Of U.P.Thorugh Prin Secy Revnue And 2 Ors
 
Counsel for Petitioner :- Sudeep Seth,Anuraga Shukla,Siddhartha Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

List on 09.09.2015 per-emptorily.

Order Date :- 27.8.2015

Vijay

Download the LatestLaws.com Mobile App