The Commissioner Of Income Tax ... vs M/S Poorvanchal Vidut Vitaran ...
2015 Latest Caselaw 2014 ALL

Citation : 2015 Latest Caselaw 2014 ALL
Judgement Date : 27 August, 2015

Allahabad High Court

The Commissioner Of Income Tax ... vs M/S Poorvanchal Vidut Vitaran ... on 27 August, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 63 of 2010
 

 
Appellant :- The Commissioner Of Income Tax Varanasi And Another
 
Respondent :- M/S Poorvanchal Vidut Vitaran Nigam Ltd.Varanasi
 
Counsel for Appellant :- A.N.Mahajan/S.C.,Shambhu Chopra
 
Counsel for Respondent :- S.K. Garg,A. Bansal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

List after two weeks showing the name of Shri Ashish Agarwal as counsel for the appellant.

Order Date :- 27.8.2015

(Surya Prakash Kesarwani,J) (Tarun Agarwala,J)

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