Citation : 2015 Latest Caselaw 2012 ALL
Judgement Date : 27 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 4414 of 2015 Petitioner :- Dharampal Singh Respondent :- Additional District Judge/Special Judge & 4 Others Counsel for Petitioner :- Satish Mandhyan Counsel for Respondent :- Rajesh Gupta Hon'ble Manoj Kumar Gupta,J.
The petition is partly allowed.
For detailed orders, see order of the date passed in Petition under Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge & others.
A certified copy of the order passed in petition Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge & others, will accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 27.8.2015
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