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Dharampal Singh vs Additional District ...
2015 Latest Caselaw 2010 ALL

Citation : 2015 Latest Caselaw 2010 ALL
Judgement Date : 27 August, 2015

Allahabad High Court
Dharampal Singh vs Additional District ... on 27 August, 2015
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4417 of 2015
 

 
Petitioner :- Dharampal Singh
 
Respondent :- Additional District Judge/Special Judge & 4 Others
 
Counsel for Petitioner :- Satish Mandhyan
 
Counsel for Respondent :- Rajesh Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

The petition is partly allowed.

For detailed orders, see order of the date passed in Petition under Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge &  others.

A certified copy of the order passed  in petition Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge &  others, will accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 27.8.2015

skv

 

 

 
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