Chandra Shekhar Tewari vs State Of U.P.Through Secy ...
2015 Latest Caselaw 1997 ALL

Citation : 2015 Latest Caselaw 1997 ALL
Judgement Date : 26 August, 2015

Allahabad High Court

Chandra Shekhar Tewari vs State Of U.P.Through Secy ... on 26 August, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2709 of 2004
 

 
Petitioner :- Chandra Shekhar Tewari
 
Respondent :- State Of U.P.Through Secy Irrigation And 4 Ors
 
Counsel for Petitioner :- Qamrul Hasan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been stated by the Counsel for the petitioner that the cause of action still survives.

Accordingly, list this case after one month before the appropriate bench.

Order Date :- 26.8.2015

MH/-

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