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Jamuna Prasad vs State Of U.P
2015 Latest Caselaw 1996 ALL

Citation : 2015 Latest Caselaw 1996 ALL
Judgement Date : 26 August, 2015

Allahabad High Court
Jamuna Prasad vs State Of U.P on 26 August, 2015
Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL APPEAL No. - 1775 of 2008
 

 
Appellant :- Jamuna Prasad
 
Respondent :- State Of U.P
 
Counsel for Appellant :- R.D. Dauholia,R.K. Singh Gaharwar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Pramod Kumar Srivastava,J.

On the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 26.8.2015

Ashish Pd.

 

 

 
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