Citation : 2015 Latest Caselaw 1995 ALL
Judgement Date : 26 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 21 of 2008 Applicant :- In Re:(Manoj Kumar Srivastava & Others) Opposite Party :- Sri Vinod Mehta Editor In Chief (Magzine Outlook) & Others Counsel for Applicant :- P.C. Srivastava,R.K.S. Nishith Counsel for Opposite Party :- A.G.A. Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Pramod Kumar Srivastava,J.
An affidavit has been filed today on behalf of the opposite party nos.2, 3 and 4 bringing on record the order passed by the Apex Court dated 17th August, 2015.
In view of the directions contained to the effect that the proceedings shall remain stayed in this matter, the application shall be listed only after disposal of the appeal by the Apex Court.
Order Date :- 26.8.2015
Ashish Pd.
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