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C/M Acharya Narendra Dev J.H.S. & ... vs Dr. Ashok Singh Asstt. Director Of ...
2015 Latest Caselaw 1993 ALL

Citation : 2015 Latest Caselaw 1993 ALL
Judgement Date : 26 August, 2015

Allahabad High Court
C/M Acharya Narendra Dev J.H.S. & ... vs Dr. Ashok Singh Asstt. Director Of ... on 26 August, 2015
Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 22 of 2013
 

 
Applicant :- C/M Acharya Narendra Dev J.H.S. & Another
 
Opposite Party :- Dr. Ashok Singh Asstt. Director Of Education & 2 Others
 
Counsel for Applicant :- Lt.Comm.S.Kumar In Person
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Pramod Kumar Srivastava,J.

On the request of the applicant in person, list on 16th September, 2015.

Order Date :- 26.8.2015

Ashish Pd.

 

 

 
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