Kishori (Third Bail) vs State Of U.P.
2015 Latest Caselaw 1991 ALL

Citation : 2015 Latest Caselaw 1991 ALL
Judgement Date : 26 August, 2015

Allahabad High Court

Kishori (Third Bail) vs State Of U.P. on 26 August, 2015

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 187 of 2015
 

 
Applicant :- Kishori (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamal Kant Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List revised.

Case called out twice.

None appears on behalf of the applicant to press the application for bail.

However, learned AGA is present.

Accordingly, the bail application is rejected for want of prosecution.

Order Date :- 26.8.2015

A. Katiyar

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