Upasana Katiyar And Another vs State Of U.P. And 4 Others
2015 Latest Caselaw 1984 ALL

Citation : 2015 Latest Caselaw 1984 ALL
Judgement Date : 25 August, 2015

Allahabad High Court

Upasana Katiyar And Another vs State Of U.P. And 4 Others on 25 August, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 47961 of 2015
 

 
Petitioner :- Upasana Katiyar And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ashish Agrawal
 
Counsel for Respondent :- C.S.C.,Brij Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow i.e. 26th August, 2015.

Order Date :- 25.8.2015

Priyanka

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