Citation : 2015 Latest Caselaw 1981 ALL
Judgement Date : 25 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL No. - 2120 of 2015 Appellant :- Ramjeet Yadav And 2 Others Respondent :- State Of U.P. Counsel for Appellant :- Gyanendra Kumar Singh Counsel for Respondent :- Govt.Advocate Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
Allowed.
For judgment and order, see judgment and order of date passed on Capital Cases No.2090 of 2015, Munna Rajbhar vs. State of U.P.
Order Date :- 25.8.2015
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