Laxmi Narain Malviya vs Shiv Kumar
2015 Latest Caselaw 1964 ALL

Citation : 2015 Latest Caselaw 1964 ALL
Judgement Date : 24 August, 2015

Allahabad High Court

Laxmi Narain Malviya vs Shiv Kumar on 24 August, 2015

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33649 of 2014
 

 
Petitioner :- Laxmi Narain Malviya
 
Respondent :- Shiv Kumar
 
Counsel for Petitioner :- Arun Kumar,Satyawan Sahi
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Civil Misc. Amendment Application No. 258975 of 2015

The amendment application is allowed.

Office shall report to the needful within one week.

List thereafter.

Order Date :- 24.8.2015

Mini

Download the LatestLaws.com Mobile App