Smt. Mohini Verma vs State Of U.P. & Others
2015 Latest Caselaw 1963 ALL

Citation : 2015 Latest Caselaw 1963 ALL
Judgement Date : 24 August, 2015

Allahabad High Court

Smt. Mohini Verma vs State Of U.P. & Others on 24 August, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 830 of 2013
 

 
Petitioner :- Smt. Mohini Verma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- Govt. Advocate,J.S. Chauhan,Kapil Tyagi,Rajiv Lochan Shukla,V.K. Jaiswal,Vijay Prakash Pandey
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 24.8.2015

Ashish Pd.

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