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Smt. Avadhes Upadhyay vs State Of U.P. And 25 Others
2015 Latest Caselaw 1962 ALL

Citation : 2015 Latest Caselaw 1962 ALL
Judgement Date : 24 August, 2015

Allahabad High Court
Smt. Avadhes Upadhyay vs State Of U.P. And 25 Others on 24 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL REVISION No. - 3054 of 2015
 

 
Revisionist :- Smt. Avadhes Upadhyay
 
Opposite Party :- State Of U.P. And 25 Others
 
Counsel for Revisionist :- Vijay Kumar Dwivedi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up tomorrow i.e. 25.8.2015 as fresh.

Order Date :- 24.8.2015

Ashish Pd.

 

 

 
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