Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Suresh Kumar Maha vs State Of U.P. And 3 Others
2015 Latest Caselaw 1960 ALL

Citation : 2015 Latest Caselaw 1960 ALL
Judgement Date : 24 August, 2015

Allahabad High Court
Suresh Kumar Maha vs State Of U.P. And 3 Others on 24 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 24827 of 2015
 

 
Applicant :- Suresh Kumar Maha
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Mukesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up on 27.8.2015 as fresh to enable learned counsel for the applicant to serve a copy of this application on the Standing Counsel of the Agra Development Authority, who shall, if possible, obtain instruction. 

Learned counsel for the applicant undertakes that he will inform learned Standing Counsel in writing by tomorrow along with copy of this order.

Order Date :- 24.8.2015

Ashish Pd.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter