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Chotey Lal Yadav vs State Of U.P.
2015 Latest Caselaw 1959 ALL

Citation : 2015 Latest Caselaw 1959 ALL
Judgement Date : 24 August, 2015

Allahabad High Court
Chotey Lal Yadav vs State Of U.P. on 24 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8946 of 2015
 

 
Applicant :- Chotey Lal Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Usha Srivastava,Saurabh Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Supplementary affidavit filed today is taken on record.

List in the next cause list showing the name of Sri Vikas Sharma and Sanjay Singh as counsel for the informant.

Order Date :- 24.8.2015

Ashish Pd.

 

 

 
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