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Rajendra And 7 Others vs State Of U.P. And Another
2015 Latest Caselaw 1958 ALL

Citation : 2015 Latest Caselaw 1958 ALL
Judgement Date : 24 August, 2015

Allahabad High Court
Rajendra And 7 Others vs State Of U.P. And Another on 24 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 24903 of 2015
 

 
Applicant :- Rajendra And 7 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- D. K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up day after i.e. 26.8.2015 as fresh.

Till then, no coercive action shall be taken against the applicants.

Order Date :- 24.8.2015

Ashish Pd.

 

 

 
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