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M/S S.K. Metals Traders Thru' ... vs State Of U.P. & Another
2015 Latest Caselaw 1956 ALL

Citation : 2015 Latest Caselaw 1956 ALL
Judgement Date : 24 August, 2015

Allahabad High Court
M/S S.K. Metals Traders Thru' ... vs State Of U.P. & Another on 24 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1470 of 2006
 

 
Petitioner :- M/S S.K. Metals Traders Thru' Prop.
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Gaurav Kakkar
 
Counsel for Respondent :- Govt. Advocate,S.F.Ahmad,S.K. Chaturvedi
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 24.8.2015

Ashish Pd.

 

 

 
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