Shri Mahendra Pal Singh vs State Of U.P. And Another
2015 Latest Caselaw 1951 ALL

Citation : 2015 Latest Caselaw 1951 ALL
Judgement Date : 24 August, 2015

Allahabad High Court

Shri Mahendra Pal Singh vs State Of U.P. And Another on 24 August, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 24950 of 2015
 

 
Applicant :- Shri Mahendra Pal Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Santosh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up as fresh on 3.9.2015 as it is stated that parties are negotiating an out of Court settlement.

Order Date :- 24.8.2015

Ashish Pd.

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