Sharad Gupta vs M/S Roongta Industries And ...
2015 Latest Caselaw 1947 ALL

Citation : 2015 Latest Caselaw 1947 ALL
Judgement Date : 24 August, 2015

Allahabad High Court

Sharad Gupta vs M/S Roongta Industries And ... on 24 August, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 24927 of 2015
 

 
Applicant :- Sharad Gupta
 
Opposite Party :- M/S Roongta Industries And Another
 
Counsel for Applicant :- S. P. K. Tripathi
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up day after i.e. 26.8.2015 as fresh enabling learned counsel for the applicant to obtain instructions as regards deposit of ad hoc amount to show his bonafides that he is willing to settle the dispute by way of mediation.

Order Date :- 24.8.2015

Ashish Pd.

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