C/M Uchchattar Madhyamik Balika ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 1924 ALL

Citation : 2015 Latest Caselaw 1924 ALL
Judgement Date : 20 August, 2015

Allahabad High Court

C/M Uchchattar Madhyamik Balika ... vs State Of U.P. & 3 Others on 20 August, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 47000 of 2015
 

 
Petitioner :- C/M Uchchattar Madhyamik Balika Vidyalaya & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- A.K. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Upon request being made on behalf of the learned counsel appearing for the petitioners, list in the cause list.

Order Date :- 20.8.2015

SKM

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