Suresh Sonkar vs United India Insurance Co. Ltd. & ...
2015 Latest Caselaw 1909 ALL

Citation : 2015 Latest Caselaw 1909 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Suresh Sonkar vs United India Insurance Co. Ltd. & ... on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 959 of 2007
 

 
Appellant :- Suresh Sonkar
 
Respondent :- United India Insurance Co. Ltd. & Another
 
Counsel for Appellant :- Deepak Kumar Jaiswal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App