Smt. Phulwari Devi & Others vs Motor Accident Claim Tribunal & ...
2015 Latest Caselaw 1906 ALL

Citation : 2015 Latest Caselaw 1906 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Smt. Phulwari Devi & Others vs Motor Accident Claim Tribunal & ... on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 812 of 2007
 

 
Appellant :- Smt. Phulwari Devi & Others
 
Respondent :- Motor Accident Claim Tribunal & Others
 
Counsel for Appellant :- Suresh Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.8.2015

Ashish Pd.

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