Sri Harendra Katara vs National Insurance Company Ltd. & ...
2015 Latest Caselaw 1895 ALL

Citation : 2015 Latest Caselaw 1895 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Sri Harendra Katara vs National Insurance Company Ltd. & ... on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 826 of 2007
 

 
Appellant :- Sri Harendra Katara
 
Respondent :- National Insurance Company Ltd. & Another
 
Counsel for Appellant :- Amit Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.

Order Date :- 19.8.2015

Ashish Pd.

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