Mohan Lal And Another vs Israil And Others.
2015 Latest Caselaw 1891 ALL

Citation : 2015 Latest Caselaw 1891 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Mohan Lal And Another vs Israil And Others. on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 607 of 2007
 

 
Appellant :- Mohan Lal And Another
 
Respondent :- Israil And Others.
 
Counsel for Appellant :- A.N. Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.8.2015

Ashish Pd.

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